Section 7(1) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017
(1)Under clause (b) of sub-section (2) of section 7 of the Act, the clinical establishment shall engage such manpower who are qualified enough to render the services offered by that clinical establishment and to ensure such manpower standard, the clinical establishment shall comply with the minimum qualification norms in respect of health service providers as specified in schedule II.
