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Delhi High Court - Orders

Intex Technologies (India) Ltd vs Telefonaktiebolaget L M Ericsson ... on 31 May, 2023

Author: Yashwant Varma

Bench: Yashwant Varma, Dharmesh Sharma

                             $~3 & 4
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         FAO(OS) (COMM) 296/2018
                                       INTEX TECHNOLOGIES (INDIA) LTD                                                      ..... Appellant
                                                                            Through:                 Mr. Amarjeet Singh Chandhiok,
                                                                                                     Sr. Adv. with Mr. Ashok K.
                                                                                                     Aggarwal, Mr. Mudit Sharma,
                                                                                                     Ms. Snigdha Sharma, Ms.
                                                                                                     Yashika Katyal, Ms. Arpita
                                                                                                     Rawat and Mr. Tanpreet Gulati,
                                                                                                     Advs.

                                                                            versus

                                       TELEFONAKTIEBOLAGET L M ERICSSON (PUBL)
                                                                                                                   ..... Respondent
                                                                            Through:                 Ms. Saya Choudhary Kapur,
                                                                                                     Mr. Ashutosh Kumar, Ms.
                                                                                                     Vrinda Bagaria, Mr. Vinod
                                                                                                     Chauhan and Ms. Radhika
                                                                                                     Pareva, Advs.
                             4
                             +         FAO(OS) (COMM) 297/2018
                                       TELEFONAKTIEBOLAGET LM ERICSSON (PUBL)
                                                                                                                    ..... Appellant
                                                                            Through:                 Ms. Saya Choudhary Kapur,
                                                                                                     Mr. Ashutosh Kumar, Ms.
                                                                                                     Vrinda Bagaria, Mr. Vinod
                                                                                                     Chauhan and Ms. Radhika
                                                                                                     Pareva, Advs.
                                                    versus
                                       INTEX TECHNOLOGIES (INDIA) LIMITED
                                                                                                                    ..... Respondent
                                                                            Through:                 Mr. Amarjeet Singh Chandhiok,
                                                                                                     Sr. Adv. with Mr. Ashok K.
                                                                                                     Aggarwal, Mr. Mudit Sharma,
                                                                                                     Ms. Snigdha Sharma, Ms.
                                                                                                     Yashika Katyal, Ms. Arpita
                                                                                                     Rawat and Mr. Tanpreet Gulati,
                                                                                                     Advs.


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 06:06:07
                                        CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                  ORDER

% 31.05.2023 CM APPL. 22224/2023 in FAO(OS) (COMM)-296/2018 CM APPL. 22222/2023 in FAO(OS) (COMM)-297/2018 Since pleadings have been completed on the contempt petition, let these matters be called again on 18.07.2023.

In the meanwhile and as prayed for, the Court grants liberty to Mr. Chandhiok, learned senior counsel, who seeks to place certain additional documents on record. The same be done on or before the next date fixed.

YASHWANT VARMA, J.

DHARMESH SHARMA, J.

MAY 31, 2023 sp This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 06:06:07