Delhi High Court - Orders
Promila Kapoor vs Inder Mohan Nagpal & Ors on 5 September, 2022
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 733/2016 & CM APPL. 34357/2016, CM APPL. 43555/2019
PROMILA KAPOOR ..... Appellant
Through: Mr. Vaibhav Gaggar, Ms. Sumedha
Dang and Mr. Ashit Kapoor,
Advocate
versus
INDER MOHAN NAGPAL & ORS. ..... Respondents
Through: Mr. V. D. Pahuja, Advocate for
respondent No. 1 alongwith
respondent No. 1 in person .
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 05.09.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
Arguments on behalf of respondent have been heard in part. List the matter as 'Part Heard' on top of board on 08.09.2022 in the category of 'Regular Matters'.
GAURANG KANTH, J SEPTEMBER 05, 2022 ms Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:13.09.2022 16:54:23