Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 22 in The National Bank For Agriculture And Rural Development (Amendment) Act ,2000 22. Insertion of new section 37A.- After section 37 of the principal Act, the followin section shall be inserted, namely:-
