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State of Rajasthan - Section

Section 88 in Rajasthan Co-operative Societies Act, 1965

88. Guarantee by State Government.

- The principal of, and interest on the debentures issued under the preceding section, or any specified portion thereof, may carry the guarantee of the State Government, subject to such maximum amount as may be fixed by the State Government, and to such conditions as the State Government may think fit to impose.