Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Assam - Subsection

Section 30(vi) in Assam Elementary Education Act, 1962

(vi)payment of any other sum which the local authority concerned is legally liable to pay or of any other liability as may be prescribed.