Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 443] [Entire Act] State of Chattisgarh - Subsection Section 443(13) in The Chhattisgarh Municipal Corporation Act, 1956 (13)Subject to such limitations and conditions, as may be imposed by the State Government, all other provisions of the Act shall apply to the Committee.