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[Cites 0, Cited by 1] [Section 113] [Entire Act]

State of Uttarakhand - Subsection

Section 113(3) in Uttarakhand Panchayati Raj Act, 2016

(3)The State Government may appoint the employees under the Zila panchayat, who are working in relation to the activities of State, by such disignation as may be specified in order, for the Zila panchayat, as it may deem fit.