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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(1)(i) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(i)As the custodian of the common seal, building, records, library and such other properties, movable and immovable vesting in, held by or under the control of the Board to arrange for the maintenance of a proper inventory and ensure proper care and up-keep of the same;