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[Cites 0, Cited by 0] [Section 330(1)] [Section 330] [Entire Act]

State of Nagaland - Subsection

Section 330(1)(b) in Nagaland Municipal Act, 2001

(b)Cause to be put up or painted at a conspicuous part of any building, wall or place at or, near each end, corner or entrance of such street, the name or number by which it shall be known;