Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52A] [Entire Act] State of Madhya Pradesh - Subsection Section 52A(a) in The M.P. Industrial Relations Act, 1960 (a)in the case of a reference under Section 51 at the time of making such reference or at any time thereafter; or
