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State of Rajasthan - Section

Section 2 in The Rajasthan Economiser Rules, 1959

2. Definitions.

- In these rules unless the context otherwise requires-
(a)"Act" means the Indian Boilers Act, 1923 (V of 1923);
(b)"Form" means a form appended to these rules;
(c)"Section" means a section of the Act;
(d)"Regulations" means the Indian Boiler Regulations, 1950, made by the Central Boilers Board under Section 28.