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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(3) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(3)It shall be the duty of the Vice-Chancellor to ensure that this Act, the Statutes, Ordinances, Regulations and rules are faithfully observed and he shall have all powers necessary for this purpose.