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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4) in Life Insurance Corporation of India (Staff) Rules, 1960

(4)Where an appointing authority subordinate to the [Board] [Substituted 'Corporation' by Notification No. G.S.R. 481(E), dated 7.7.2021 (w.e.f. 23.7.1960).] is unable to accept the recommendation of the Committee it shall record in writing the reasons for disagreeing with the recommendation of the committee and pass such orders as it may deem fit.