Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18DA(1)] [Section 18DA] [Entire Act] Union of India - Subsection Section 18DA(1)(f) in Income Tax Rules, 1962 (f)submits the annual return alongwith statement of accounts and annual report within eight months after the close of each accounting year to the prescribed authority.