Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Himachal Pradesh - Subsection Section 87(iii) in Standing Order No. 2 Of The Financial Commissioner Himachal Pradesh (iii)When any parties are added or substituted in the course of the suit, care should be taken to see that their names are properly shown in the decree-sheet.
