Gujarat High Court
Sagar vs State
Author: S. Dave
Bench: Anant S. Dave, S. Dave
CR.MA/9738/2009 1/ 1 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD CRIMINAL MISC.APPLICATION No. 9738 of 2009 ====================================== SAGAR PLASTICS & 1 - Applicant(s) Versus STATE OF GUJARAT & 1 - Respondent(s) ====================================== Appearance : MS SM AHUJA for Applicant Mr. Shivang Shukla, Additional Public Prosecutor, for respondent No.1 MR YN RAVANI for Respondent(s) : 2, ====================================== CORAM : HONOURABLE MR.JUSTICE ANANT S. DAVE Date : 05/03/2010 ORAL ORDER
Learned Standing Counsel appearing for respondent No.2-Union of India is directed to verify applicability of Section 9AA of the Central Excise Act, 1944 to the facts of the case.
S.O. To 12.3.2010.
(ANANT S. DAVE, J.) (swamy)