Delhi High Court - Orders
Bharat Arya Vandana Sharma Swati Gupta ... vs Union Of India & Ors on 30 August, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~6 to 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3096/2020, CM APPL. 5093/2021(directions), CM APPL.
23375/2021(directions), CM APPL. 26842/2021 (additional
documents), CM APPL. 11006/2022 (directions) & CM APPL.
15496/2022 (directions)
+ W.P.(C) 3115/2020, CM APPL. 17531/2020 (directions), CM APPL.
5050/2021 (directions), CM APPL. 22837/2021 (directions), CM
APPL. 26921/2021 (additional documents), CM APPL. 11007/2022
(directions) & CM APPL. 15943/2022 (directions)
+ W.P.(C) 8143/2020, CM APPL. 26426/2020 (interim directions), CM
APPL. 5229/2021 (directions), CM APPL. 11563/2022 (directions) &
CM APPL. 16167/2022 -(directions)
+ W.P.(C) 8144/2020, CM APPL. 26428/2020 (interim directions), CM
APPL. 5108/2021 (directions), CM APPL. 11717/2022 (directions) &
CM APPL. 16426/2022 (directions)
BHARAT ARYA
VANDANA SHARMA
SWATI GUPTA
MADHULIKA ..... Petitioners
versus
UNION OF INDIA & ORS. ..... Respondents
Appearances:
For petitioner:
Mr.Rahul Shukla, Adv.
For respondents:
Ms.Avnish Ahlawat, SC, GNCTD with Ms.Tania Ahlawat,
Mr.N.K.Singh, Ms.Aliza Alam & Ms.Palak Rohmetra, Advs.
Mr.Ajay Digpaul, CGSC with Mr.Kamal Digpaul & Ms.Swati
Kundra, Advs. for UOI in W.P.(C) 3096/2020 & 3115/2020.
Mr.Ruchir Mishra & Mr.Mukesh Kr Tiwari, Advs. for UOI in
W.P.(C) 8144/2020
Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:31.08.2022
14:26:57
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 30.08.2022
1. Pleadings in the mater are still not complete.
2. Learned counsel for the parties pray for, and are granted, further eight weeks' time to complete the pleadings.
3. List on 30.01.2023.
REKHA PALLI, J AUGUST 30, 2022 kk Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:31.08.2022 14:26:57