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Delhi High Court - Orders

Bharat Arya Vandana Sharma Swati Gupta ... vs Union Of India & Ors on 30 August, 2022

Author: Rekha Palli

Bench: Rekha Palli

                          $~6 to 9
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 3096/2020, CM APPL. 5093/2021(directions), CM APPL.
                                23375/2021(directions), CM APPL. 26842/2021 (additional
                                documents), CM APPL. 11006/2022 (directions) & CM APPL.
                                15496/2022 (directions)
                          +     W.P.(C) 3115/2020, CM APPL. 17531/2020 (directions), CM APPL.
                                5050/2021 (directions), CM APPL. 22837/2021 (directions), CM
                                APPL. 26921/2021 (additional documents), CM APPL. 11007/2022
                                (directions) & CM APPL. 15943/2022 (directions)
                          +     W.P.(C) 8143/2020, CM APPL. 26426/2020 (interim directions), CM
                                APPL. 5229/2021 (directions), CM APPL. 11563/2022 (directions) &
                                CM APPL. 16167/2022 -(directions)
                          +     W.P.(C) 8144/2020, CM APPL. 26428/2020 (interim directions), CM
                                APPL. 5108/2021 (directions), CM APPL. 11717/2022 (directions) &
                                CM APPL. 16426/2022 (directions)

                               BHARAT ARYA
                               VANDANA SHARMA
                               SWATI GUPTA
                               MADHULIKA                                      ..... Petitioners
                                           versus
                               UNION OF INDIA & ORS.                          ..... Respondents
                               Appearances:
                               For petitioner:
                               Mr.Rahul Shukla, Adv.

                               For respondents:
                               Ms.Avnish Ahlawat, SC, GNCTD with Ms.Tania Ahlawat,
                               Mr.N.K.Singh, Ms.Aliza Alam & Ms.Palak Rohmetra, Advs.
                               Mr.Ajay Digpaul, CGSC with Mr.Kamal Digpaul & Ms.Swati
                               Kundra, Advs. for UOI in W.P.(C) 3096/2020 & 3115/2020.
                               Mr.Ruchir Mishra & Mr.Mukesh Kr Tiwari, Advs. for UOI in
                               W.P.(C) 8144/2020




Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:31.08.2022
14:26:57
                                  CORAM:
                                 HON'BLE MS. JUSTICE REKHA PALLI
                                               ORDER

% 30.08.2022

1. Pleadings in the mater are still not complete.

2. Learned counsel for the parties pray for, and are granted, further eight weeks' time to complete the pleadings.

3. List on 30.01.2023.

REKHA PALLI, J AUGUST 30, 2022 kk Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:31.08.2022 14:26:57