Supreme Court - Daily Orders
Shree Ganesh Rolling Mills (India) Ltd. vs M/S Jindal Rolling Mill Ltd. . on 29 June, 2016
Bench: Shiva Kirti Singh, R. Banumathi
ITEM NO.12 COURT NO.14 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 832/2016
SHREE GANESH ROLLING MILLS (INDIA) LTD. Petitioner(s)
VERSUS
M/S JINDAL ROLLING MILL LTD. & ORS. Respondent(s)
(with appln. (s) for stay)
Date : 29/06/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Mohan Vidhani, Adv.
Mr. Shyam Nandan,Adv.
Mr. Rahul Vidhani, Adv.
Mr. Ashish Singh, Adv.
For Respondent(s) Ms. Meenakshi Arora, Sr. Adv.
Mr. Rahul Narayan, Ad.
Mr. Vidur Bhatia, Adv.
Mr. Arjun Narayan, Adv.
Mr. Shashwat Goel, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Upon hearing the parties, we find no good reason to allow the prayer for transfer of the suit pending at Hyderabad to New Delhi.
The Transfer Petition is accordingly dismissed.
(NEELAM GULATI) (MADHU NARULA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NEELAM GULATI
Date: 2016.07.01
16:46:51 IST
Reason: