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Supreme Court - Daily Orders

Shree Ganesh Rolling Mills (India) Ltd. vs M/S Jindal Rolling Mill Ltd. . on 29 June, 2016

Bench: Shiva Kirti Singh, R. Banumathi

     ITEM NO.12                             COURT NO.14                  SECTION XVIA

                                 S U P R E M E C O U R T O F         I N D I A
                                         RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                No(s).    832/2016

     SHREE GANESH ROLLING MILLS (INDIA) LTD.                             Petitioner(s)

                                                   VERSUS

     M/S JINDAL ROLLING MILL LTD. & ORS.                                 Respondent(s)

     (with appln. (s) for stay)


     Date : 29/06/2016 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
                           HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)                Mr.   Mohan Vidhani, Adv.
                                      Mr.   Shyam Nandan,Adv.
                                      Mr.   Rahul Vidhani, Adv.
                                      Mr.   Ashish Singh, Adv.

     For Respondent(s)                Ms.   Meenakshi Arora, Sr. Adv.
                                      Mr.   Rahul Narayan, Ad.
                                      Mr.   Vidur Bhatia, Adv.
                                      Mr.   Arjun Narayan, Adv.
                                      Mr.   Shashwat Goel, Adv.


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Upon hearing the parties, we find no good reason to allow the prayer for transfer of the suit pending at Hyderabad to New Delhi.

The Transfer Petition is accordingly dismissed.





                            (NEELAM GULATI)                           (MADHU NARULA)
                             COURT MASTER                              COURT MASTER
Signature Not Verified

Digitally signed by
NEELAM GULATI
Date: 2016.07.01
16:46:51 IST
Reason: