Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Rajasthan - Subsection Section 51(i) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002 (i)The managing committee shall, appoint an Auditor who has adequate experience in normal auditing work or may appoint a Chartered Accountant.
