Himachal Pradesh High Court
Chaman Lal vs . Hrtc on 18 April, 2022
Bench: Sabina, Satyen Vaidya
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Chaman Lal Vs. HRTC CWPOA No. 2886 of 2020 18.04.2022 Present: Mr. Sanjeev Kumar Motta, Advocate, for the petitioner.
Mr. Raman Jamalta, Advocate, for the respondents.
Admit.
List with CWPOA No. 6232 of 2020.
( Sabina ) Judge ( Satyen Vaidya ) Judge 18th April, 2022 (sushma) ::: Downloaded on - 18/04/2022 20:05:23 :::CIS