Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 35 in First Statutes of the Jai Narayan Vyas University Jodhpur 35. Payment of Gratuity to University Employees. - 1. These Rules shall be called the Jai Narayan Vyas University of Jodhpur Payment of Gratuity to Employees Rules, 1970.
