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[Section 3]
[Entire Act]
State of Himachal Pradesh - Subsection
Section 3(2) in Himachal Pradesh Bovine Breeding Act, 2019
| (a) Director, Animal Husbandry Department,Himachal Pradesh | Chairperson; |
| (b) Director, Indian Veterinary ResearchInstitute Member; Izatnagar or his representative (not below therank of Principal Scientist) | |
| (c) Joint Commissioner, Animal Husbandry,Department of Animal Husbandry, Dairying and Fisheries, Ministryof Agriculture and Farmer's Welfare, Government of India | Member; |
| (d) Dean or its representative not below therank of Professor, Dr. G.C. Negi College of Veterinary and AnimalSciences, Chaudhary Sarwan Kumar Himachal Pradesh KrishiVishvavidyalaya Palampur, District Kangra | Member; |
| (e) Eminent veterinarian to be nominated by theGovernment | Member; |
| (f) Eminent bovine breeder to be nominated bythe Government | Member; |
| (g) Joint Director (Headquarter) AnimalHusbandry Department, Himachal Pradesh | Member; and |
| (h) Joint Director (Special Livestock BreedingProgramme) Animal Husbandry Department, Himachal Pradesh | Member-Secretary. |