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Calcutta High Court

Harsxh Vardhan Lodha & Ors vs Ajay Kumar Newar & Ors on 3 October, 2016

Author: Nishita Mhatre

Bench: Nishita Mhatre

IN THE HIGH COURT AT CALCUTTA Civil Appellate Jurisdiction Original Side Present :

The Hon'ble Justice Nishita Mhatre And The Hon'ble Justice Tapabrata Chakraborty October 3, 2016 GA 446 of 2016 APOT 508 of 2010 TS 6 of 2004 In the Goods of Priyamvada Devi Birla (D) And Harsxh Vardhan Lodha & Ors.
Vs. Ajay Kumar Newar & Ors.
GA1832 of 2016 APOT 205 of 2016 APOT 209 of 2016 GA 2471 of 2016 In the Goods of Priyamvada Devi Birla (DEC) And Devendra Kumar Mantri Vs. Harsh Vardhan Lodha & Ors.
APO 242 of 2011 GA 448 of 2016 GA 2470 of 2016 TS 6 of 2004 Harsh Vardhan Lodha & Ors.
Vs. Ajay Kumar Newar & Ors.
APO 243 of 2011 TS 6 of 2004 In the Goods of Priyamvada Devi Birla (Deceased) And Harsh Vardhan Lodha & Ors.
Vs. 2 Ajay Kumar Newar & Ors.
APO 244 of 2011 TS 6 of 2004 In the Goods of Priyamvada Devi Birla (Deceased) And Harsh Vardhan Lodha & Ors.
Vs. Ajay Kumar Newar & Ors.
GA 3401 of 2013 APOT 508 of 2010 TS 6 of 2004 In the Goods of Priyamvada Devi Birla (D) And Harsh Vardhan Lodha Vs. Ajay Kumar Newar & Ors.
GA 531 of 2014 APOT 550 of 2010 PLA 242 of 2004 In the Goods of Priyamvada Devi Birla (Dec) And Harsh Vardhan Lodha & Ors.
Vs. Pradip Kumar Khaitan GA 532 of 2014 APOT 551 of 2010 PLA 242 of 2004 In the Goods of Priyamvada Devi Birla (Dec) And Harsh Vardhan Lodha & Ors.
Vs. Devendra Kumar Mantri & Anr.
GA 533 of 2014 APOT 508 of 2010 PLA 242 of 2004 In the Goods of Priyamvada Devi Birla (D) And Harsh Vardhan Lodha Vs. Ajay Kumar Newar & Ors.
3
Mr. Anindya Kumar Mitra, Senior Advocate with Mr. Debanjan Mondal, Advocate Mr. S.K. Trivedi, Advocate Mr. S. Roy Chowdhury, Advocate Mr. Sarvapriya Mukherjee, Advocate appears Mr. S. Pal, Senior Advocate with Mr. S.P. Sarkar, Senior Advocate Mr. D.N. Sharma, Advocate Ms. Vineeta Meharia, Advocate appears Mr. Hirak Mitra, Senior Advocate appears The Court :- Both the parties seek an adjournment. List the matter on 2nd November, 2016.
(Nishita Mhatre, J.) (Tapabrata Chakraborty, J.) ANC