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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(xxiv) in Veer Narmad South Gujarat University Act, 1965

(xxiv)[to fix remuneration of examiners] [These clause were substituted for the words 'to appoint examiners, to fix their remuneration' by Gujarat 10 of 1982, section 2, Schedule, Sr. No. 4(7) (a) (w.r.e.f. 09-12-1981).] and to arrange for the conduct of and for publishing the results of the University examinations and other tests;