Patna High Court - Orders
Yadunath Pathak vs The Kameshwar Singh Darbhanga on 31 July, 2014
Author: Chakradhari Sharan Singh
Bench: Sharan Singh, Chakradhari Sharan Singh
Patna High Court CWJC No.15480 of 2010 (3) dt.31-07-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.15480 of 2010
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Yadunath Pathak
.... .... Petitioner/s
Versus
The Kameshwar Singh Darbhanga
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Kishore Kumar Thakur
For the Respondent/s : Mr. (Sc2)
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
3 31-07-2014Put up this matter on 4.8.2014 along with the records of CWJC No. 14070 of 2009 in the same list.
(Chakradhari Sharan Singh, J) ArunKumar/-
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