Bombay High Court
Abhishek @ Golu S/O Raju Wasnik vs State Of Maharashtra Thr. Pso Ps ... on 19 January, 2021
Author: Swapna Joshi
Bench: Swapna Joshi
19.01.21.BA.1246.20
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
CRIMINAL APPLICATION (BA) NO.1246/2020
(Abhishek @ Golu Raju Wasnik vs. The State of Maharashtra : Th:PSO
PS Kalamana Dist. Nagpur) )
.................................................................................................. ....................
Office Notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's order
of directions and Registrar's orders
..........................................................................................................................................
Mr.S.K.Wankhede, Advocate for the applicant
Ms. Nivedita Mehta, APP for respondent-State
CORAM : MRS.SWAPNA JOSHI, J.
DATED : 19th January, 2021 Learned Advocate for the applicant seeks permission to withdraw the instant Application.
Permission granted. Criminal Application (BA) No. 1246/2020 is allowed to be withdrawn and dismissed as such.
JUDGE sahare ::: Uploaded on - 19/01/2021 ::: Downloaded on - 08/02/2021 06:45:10 :::