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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Uttarakhand - Subsection

Section 34(3) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(3)No suit shall lie in any court for the recovery of any sum which can be recovered in the manner prescribed under sub-section (2).Chapter-IV Officer and Servant of the Committee