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Union of India - Section

Section 53 in The Cantonments Act, 2006

53. Power to call for documents .-The General Officer Commanding-in-Chief, the Command, or the Principal Director, may, by order in writing,-

(a)call for any book or document in the possession or under the control of the Board;
(b)require the Board to furnish such statements, accounts, reports and copies of documents relating to its proceedings, duties or works as he thinks fit.