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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(2)(c) in The Jammu and Kashmir Grant of Permanent Resident Certificate (Procedure) Act, 1963

(c)the forms to be used for various purposes for which a Permanent Residence Certificate is to be granted;