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State of Gujarat - Section

Section 14 in Gujarat State Council for Physiotherapy Rules, 2013

14. Contested election.

(1)When the number of contesting candidates are more than the number of vacancies of members, the voting shall be recorded by postal ballot.
(2)The Returning Officer shall forthwith publish the names and addresses of the contesting candidates in the Official Gazette and on the notice board at the office of the Council.