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State of Uttar Pradesh - Section

Section 346 in The General Rules (Civil), 1957

346. Establishment Order Book.

- An establishment order book in the following form shall be maintained in the court of the District Judge in which the final result of each order on the subject of leave, promotion, reversion, etc., of individual officials should be shown. The Munsarim shall check the office copies of establishment pay bills by comparison with the entries in this establishment order book. The officer who passes establishment pay bills should also occasionally check a few items with the establishment order book.Establishment Order Book
Serial No. Name of outgoing man and his pay Nature of vacancy Period Proposals Orders passed by District Judge Date of charge taken or made over Remarks
1 2 3 4 5 6 7 8
1. X Rs. 100 leave on average pay Four months Y or Z Y appointed Oct. 6 -
  After two months Y is found unfit and isreverted
2. Y Rs. 100 Substantive pay Nil   Z Appointed Dec. 6 Link arrangement S. 1 & 2.
3. Z Rs. 100 Ditto Nil X ... Feb. 6 Ditto
Note. - Reversion or reduction will always be a fresh entry.