Section 13(2)(a) in Jammu and Kashmir Underground Public Utilities (Acquisition of Rights of User in Land) Act, 2014

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State of Jammu-Kashmir - Subsection

Section 13(2)(a) in Jammu and Kashmir Underground Public Utilities (Acquisition of Rights of User in Land) Act, 2014

(a)if the person making it was presented or represented before the competent authority at the time when the award was announced, within sixty days from the date of the award; or

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State of Jammu-Kashmir - Subsection

Section 13(2)(a) in Jammu and Kashmir Underground Public Utilities (Acquisition of Rights of User in Land) Act, 2014