Section 24(1)(b) in Himachal Pradesh Board of School Education Act, 1968

[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

(b)Examination Committee consisting of-

(i)the Chairman;

(ii)the Vice-Chairman;

(iii)three persons to be nominated by the Board from amongst its members; and

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