Patna High Court - Orders
The State Of Bihar Through Senior ... vs Deepak Paswan @ Gunga on 10 October, 2012
Author: Mandhata Singh
Bench: Mandhata Singh
Patna High Court Cr.Misc. No.39099 of 2012 (3) dt.10-10-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.39099 of 2012
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The State of Bihar Through Senior Superintendent of Police, Patna
.... .... Petitioner/s
Versus
Deepak Paswan @ Gunga S/o Krishna Paswan @ Kishun Paswan
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.
For the Opposite Party/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE MANDHATA SINGH
ORAL ORDER
3 10-10-2012Issue notice to the Opposite Party No. 2 under registered cover with A/D as well as ordinary process, for which requisites etc., must be filed within two weeks, failing which this application shall stand rejected without further reference to a Bench.
(Mandhata Singh, J.) Shail/-