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Patna High Court - Orders

The State Of Bihar Through Senior ... vs Deepak Paswan @ Gunga on 10 October, 2012

Author: Mandhata Singh

Bench: Mandhata Singh

            Patna High Court Cr.Misc. No.39099 of 2012 (3) dt.10-10-2012




                            IN THE HIGH COURT OF JUDICATURE AT PATNA
                                          Criminal Miscellaneous No.39099 of 2012
                         ======================================================
                         The State of Bihar Through Senior Superintendent of Police, Patna
                                                                                .... .... Petitioner/s
                                                           Versus
                         Deepak Paswan @ Gunga S/o Krishna Paswan @ Kishun Paswan
                                                                           .... .... Opposite Party/s
                         ======================================================
                         Appearance :
                         For the Petitioner/s     :  Mr.
                         For the Opposite Party/s   : Mr.
                         ======================================================
                         CORAM: HONOURABLE MR. JUSTICE MANDHATA SINGH
                         ORAL ORDER

3         10-10-2012

Issue notice to the Opposite Party No. 2 under registered cover with A/D as well as ordinary process, for which requisites etc., must be filed within two weeks, failing which this application shall stand rejected without further reference to a Bench.

(Mandhata Singh, J.) Shail/-