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State of Rajasthan - Section

Section 81 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

81. Lifting and carrying of excessive weight.

- An employer shall ensure at a construction site of a building or other construction work that-
(a)no building worker lifts by hand or carries over-head or over his back or shoulders any material, articles, tool or appliances exceeding in weight the maximum limits set out in the following table unless aided by any other building worker or a mechanical device:-
Table
Person Maximum Weight Load
Adult-man 50 Kg
Adult-woman 30 Kg
Adolescent -male 30 Kg
Adolescent-female 20 Kg
(b)no building worker aided by other building workers, lift by hand or carry overhead or over their back or shoulders, any material, article, tool or appliance exceeding in weight the sum total of maximum limits set out for each building workers separately under clause (a), unless aided by a mechanical device.