Allahabad High Court
Ramadhar Misra vs U.P. Public Service Tribunal No. 3 ... on 27 January, 2010
Author: Sunil Ambwani
Bench: Sunil Ambwani
Court No. - 4 Case :- SERVICE BENCH No. - 10204 of 1989 Petitioner :- Ramadhar Misra Respondent :- U.P. Public Service Tribunal No. 3 Lucknow & Others Petitioner Counsel :- P.P.Srivastava Respondent Counsel :- C.S.C. Hon'ble Sunil Ambwani J.
Hon'ble Dr. Satish Chandra.J. List of all cases has been revised. No one appears for the petitioner in the revised call.
The writ petition is dismissed for want of prosecution. Order Date :- 27.1.2010 KS/