Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 39] [Entire Act] Union of India - Subsection Section 39(1) in The Company Secretaries Act, 1980 (1)The Council may, by notification in the Gazette of India, make regulations for the purpose of carrying out the provisions of this Act.
