Bombay High Court
Divisional Controller, M.S.R.T.C., ... vs Ruturaj Balaji Kone U/G Of Mother ... on 10 February, 2020
(1) ca9498.19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
15 CIVIL APPLICATION NO.9498 OF 2019
IN FAST/11919/2019 WITH CA/9499/2019 IN FAST/11919/2019
DIVISIONAL CONTROLLER, M.S.R.T.C., DIVISION OFFICE,
OSMANABAD
VERSUS
RUTURAJ BALAJI KONE U/G OF MOTHER ANUSAYA AND ANR
Mr. A. B. Dhongade, Advocate for the applicant
CORAM : S. M. GAVHANE, J.
DATED : 10.02.2020 PER COURT :-
. Heard learned counsel appearing for the applicant.
2. Issue notice to the respondents, returnable on 24/03/2020.
[S. M. GAVHANE, J.] ssp/Feb.20/ca9498.19 ::: Uploaded on - 11/02/2020 ::: Downloaded on - 12/02/2020 04:37:00 :::