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Bombay High Court

Divisional Controller, M.S.R.T.C., ... vs Ruturaj Balaji Kone U/G Of Mother ... on 10 February, 2020

                                       (1)                         ca9498.19


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

          15 CIVIL APPLICATION NO.9498 OF 2019
IN FAST/11919/2019 WITH CA/9499/2019 IN FAST/11919/2019

     DIVISIONAL CONTROLLER, M.S.R.T.C., DIVISION OFFICE,
                          OSMANABAD
                            VERSUS
      RUTURAJ BALAJI KONE U/G OF MOTHER ANUSAYA AND ANR

Mr. A. B. Dhongade, Advocate for the applicant


                                       CORAM :   S. M. GAVHANE, J.

DATED : 10.02.2020 PER COURT :-

. Heard learned counsel appearing for the applicant.

2. Issue notice to the respondents, returnable on 24/03/2020.

[S. M. GAVHANE, J.] ssp/Feb.20/ca9498.19 ::: Uploaded on - 11/02/2020 ::: Downloaded on - 12/02/2020 04:37:00 :::