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Supreme Court - Daily Orders

Yes Bank Limited vs Axis Trustee Services Limited on 30 October, 2025

Author: Dipankar Datta

Bench: Dipankar Datta

                                                 1

     ITEM NO.131                          COURT NO.7                SECTION III

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No.3182/2025

     YES BANK LIMITED & ANR.                                        Appellant(s)
                                                VERSUS

     AXIS TRUSTEE SERVICES LIMITED & ORS.                           Respondent(s)

     [AT 2.00 P.M. ]
     IA No. 47020/2025 - INTERVENTION APPLICATION
     IA No. 66815/2024 - INTERVENTION APPLICATION
     IA No. 149232/2023 - INTERVENTION APPLICATION
     IA No. 20726/2025 - INTERVENTION/IMPLEADMENT
     IA No. 270019/2024 - INTERVENTION/IMPLEADMENT
     IA No. 109958/2023 - INTERVENTION/IMPLEADMENT
     IA No. 67300/2023 - INTERVENTION/IMPLEADMENT
     IA No. 99776/2025 - MODIFICATION OF COURT ORDER
     IA No. 42435/2023 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 42432/2023 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 63110/2023 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     WITH
     C.A. No. 3193-3202/2025 (III)
     IA No. 248117/2023 - INTERVENTION/IMPLEADMENT
     IA No. 81056/2023 - INTERVENTION/IMPLEADMENT
     IA No. 52684/2023 - PERMISSION TO APPEAR AND ARGUE IN PERSON
     IA No. 45645/2023 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     C.A. No. 3183-3192/2025 (III)
     IA No. 63894/2023 - APPLICATION FOR PERMISSION
     IA No. 38489/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 52672/2023 - PERMISSION TO APPEAR AND ARGUE IN
     PERSON, IA No. 47514/2023 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     C.A. No. 3203-3212/2025 (III)
     IA No. 140788/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

Signature Not Verified Date : 30-10-2025 These matters were called on for hearing today.

Digitally signed by SWETA BALODI Date: 2025.10.31 16:50:15 IST Reason:

CORAM : HON'BLE MR. JUSTICE DIPANKAR DATTA HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH For Appellant(s) : Mr. Gurmeet Singh Makker, AOR 2 Mr. Shyam Divan, Sr. Adv. Mr. Balbir Singh, Sr. Adv. (not present) Ms. Shally Bhasin, Adv. Ms. Veena Sivaramakrishnan, Adv. Mr. Siddhant Kant, Adv. Mr. Prateek Gupta, Adv. Mr. Mrityunjoy Roy, Adv. Mr. Arpith Jacob Varaprasad, Adv. Mr. S. S. Shroff, AOR Mr. Tushar Mehta, Solicitor General Mr. Raghav Shankar, A.S.G. Mr. Vivek Shetty, Adv. Mr. Nishant Upadhyay, Adv. Mr. Navneet R., AOR Mr. Akilesh Menezes, Adv. Mr. Dhaval Vora, Adv.

Mr. Bhuvan Kapoor, Adv. Mr. Aman Mehta, Adv.

Mr. Aaditya Dixit, Adv. Mr. Neelaabh Bist, Adv. Ms. Pallavi Mishra, Adv. Ms. Alankrita Sinha, Adv.

For Respondent(s) Dr. A.M. Singhvi, Sr. Adv.

Mr. Mahesh Agarwal, Adv. Mr. Rishi Agrawala, Adv. Mr. Kamaldeep Dayal, Adv. Mr. Ankur Saigal, Adv. Ms. Sukriti Bhatnagar, Adv. Ms. Shivani Agarwal, Adv. Mr. E. C. Agrawala, AOR Mr. Aman Raj Gandhi, AOR Mr. C.A. Sundaram, Sr. Adv. (not present) Mr. Neeraj Kishan Kaul, Sr. Adv. Mr. Vikram B. Trivedi, Adv. Mr. Sunil Tilokchandani, Adv. Mr. Nagarkatti Kartik Uday, Adv. Mr. Himalaya Chaudhari, Adv. Mr. Raghav Agrawal, Adv. Ms. Sakshi, Adv.

Mr. Nagarkatti Kartik Uday, AOR Mr. Paras Parekh, Adv. Mr. Abhineet Sharma, Adv. Ms. Vanya Gupta, AOR Ms. Vanshita Shah, Adv.

3

Mr. Shyam Divan, Sr. Adv. Mr. Balbir Singh, Sr. Adv. Ms. Shally Bhasin, Adv. Ms. Veena Sivaramakrishnan, Adv. Mr. Siddhant Kant, Adv. Mr. Prateek Gupta, Adv. Mr. Mrityunjoy Roy, Adv. Mr. Arpith Jacob Varaprasad, Adv. Mr. S. S. Shroff, AOR Mr. Ritin Rai, Sr. Adv. Mr. P. S. Sudheer, AOR Mr. Rishi Maheshwari, Adv. Ms. Anne Mathew, Adv.

Mr. Bharat Sood, Adv.

Mr. Jai Govind M J, Adv. Mr. Jashan Vir Singh, Adv. Mr. B. Gopalakrishnan, Adv.

Mr. Kaushik Choudhury, AOR Mr. Deepanshu Jain, Adv. Mr. Shaantanu Jain, Adv. Mr. Saksham Garg, Adv. Mr. Jyotirmoy Chatterjee, Adv. Mr. Sumant Datt, Adv.

Mr. Hitendra Nath Rath, AOR Mr. Srijan Sinha, AOR Mr. Himanshu Chaubey, Adv. Mr. Siddharth Garg, Adv. Ms. Lihzu Shiney Konyak, Adv. Mr. Srajan Yadav, Adv. Ms. Trisha Garimala, Adv.

Mr. Tushar Mehta, SG Ms. Aishwarya Bhati, A.S.G.(not present) Ms. Archana Pathak Dave, A.S.G. (not present) Mr. K M Nataraj, A.S.G. Mr. Gurmeet Singh Makker, AOR Mr. Shailesh Madiyal, Adv. Mr. Shashank Bajpai, Adv.

Mr. Tushar Mehta, Solicitor General Mr. Raghav Shankar, A.S.G. Mr. Vivek Shetty, Adv. Mr. Nishant Upadhyay, Adv. Mr. Dhaval Vora, Adv.

Ms. Pallavi Mishra, Adv. Mr. Neelaabh Bist, Adv. Ms. Alankrita Sinha, Adv.

4

Mr. Bhuvan Kapoor, Adv. Mr. Aman Mehta, Adv.

Mr. Aaditya Dixit, Adv. Mr. Akilesh Menezes, Adv. Mr. Navneet R., AOR M/S. K Ashar & Co., AOR Mr. Abhishek Yadav, AOR Mr. Saurabh Yadav, Adv.

M/S. Dua Associates, AOR Mr. Hetal Thakore, Adv. Ms. Jyoti Ghag, Adv.

Mr. Kunal Parekh, Adv.

Respondent-in-person Ms. Sonali Jaitley Bakhshi, Adv. Mr. Jaiyesh Bakhshi, Adv. Mr. Ravi Tyagi, AOR Mr. Mayank Mishra, Adv. Mr. Gaurav Mishra, Adv. Mr. Daman Popli, Adv.

Mr. Anubhav Yadav, Adv. Mr. Sushant Dua, Adv.

Mr. P. V. Yogeswaran, AOR Mr. Saurav Gupta, AOR Mr. Srijan Sinha, AOR Mr. Himanshu Chaubey, Adv. Mr. Siddharth Garg, Adv. Ms. Lihzu Shiney Konyak, Adv. Mr. Srajan Yadav, Adv. Ms. Trisha Garimala, Adv.

Mr. Himanshu Chaubey, AOR Mr. Somesh Chandra Jha, AOR Mr. Mayank Pandey, AOR Mr. Ashish Kumar Pandey, Adv.

Ms. Rohini Prasad, AOR Mr. Rajiv Jain, Adv.

Ms. Ashika Ranjan, Adv.

Mr. Tushar Mehta, Solicitor General Mr. Sanjay Kapur, AOR Mr. Surya Prakash, Adv. Ms. Shubhra Kapur, Adv. Mr. Abhishek Tiwari, Adv.

5

Mr. Anuraj Mishra, Adv.

Mr. Sanchit Garga, AOR Mr. Abhindra Maheshwari, Adv. Mr. Rakesh Kumar Singh, Adv. Mr. Ishit Saharia, AOR Mr. Pulkit Agarwal, AOR UPON hearing the counsel the Court made the following O R D E R

1. Mr. Shyam Divan, learned senior counsel appearing for the appellants, is in the midst of his arguments.

2. Hearing will resume on 6th November, 2025 immediately after the fresh matters.

(SWETA BALODI) (SUDHIR KUMAR SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)