Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(e) in The Code of Conduct for Members of the Orissa Legislative Assembly (e)the Members should not accept any gifts during the tour. Inexpensive mementos connected with the organisation visited could however be accepted;
