Section 180(2) in The Punjab Panchayati Raj Act, 1994
(2)Irrigation ground water resources and Watershed Development:. -(i)construction, renovation and maintenance of minor irrigation works and lift irrigation ;(ii)providing for the timely and equitable distribution and full use of water under irrigation schemes under the control of the Zila Parishad ;(iii)development of ground water resources ;(iv)installation of Community Pump Sets and water works ;(v)watershed development programmes.