Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] Nagpur Province - Subsection Section 58(l) in The City of Nagpur Corporation Act, 1948 (l)constructing and maintaining such roads and buildings and other Government works as the State Government may transfer to the Corporation;
