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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(g1) in The U.P. Basic Education Act, 1972

(g1)[ subject to the general control of the State Government to issue directions not inconsistent with this Act, to Gaon Shiksha Samitis, Gram Panchayats, Zila Panchayats or Municipalities in the performance of their functions under this Act] [Substituted by U.P. Act No. 18 of 2000 (w.e.f. 21.6.1999).];