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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(n) in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

(n)"Transmission Customer" means any person, including open access customer using transmission lines and associated facilities of State Transmission Utility and/or a transmission licensee;