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Andhra Pradesh High Court - Amravati

M/S. Brawn Laboratories Ltd., ... vs Drug Inspector, Chirala on 16 December, 2022

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

                                                                                       54, 55
                                                                                       and 57
                   HIGH COURT OF ANDHRA PRADESH : AMARAVATI

       MAIN CASE:          Crl.P. Nos.6696 of 2014, 6442 of 2019 and
                           7023 of 2014


                                   PROCEEDINGS SHEET


Sl.     DATE                                      ORDER                                     OFFICE
No.                                                                                          NOTE


                                         (Through Physical Mode)

16    16.12.2022

Mr.Sushant Mahapatra, learned counsel appears on behalf of Mr.O.Udaya Kumar, learned counsel for the petitioners in Crl.P.No.6696 of 2014.

Post these cases immediately after Sankranthi Vacation, 2023.

Interim order passed earlier is extended till the next date of hearing.

PRASHANT KUMAR MISHRA, CJ Ksp Sl. DATE ORDER OFFICE No. NOTE