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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(1)(d) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

(d)any Bio-fertilizer, the label or container whereof bears the name of any individual, firm or company purporting to be manufacturer of the Bio-fertilizer, which individual, firm or company is fictitious or does not exist;