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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Mizoram - Subsection

Section 101(1)(c) in Mizoram Cooperative Societies Act, 2006

(c)when the dispute is in respect of an election of an officer of a co-operative, by one month from the date of declaration of the result of election.