Kerala High Court
M/S.Kerala Steel Associate vs M/S.Bharat Petroleum Corporation Ltd on 9 April, 2012
Author: S.Siri Jagan
Bench: S.Siri Jagan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE S.SIRI JAGAN
MONDAY, THE 9TH DAY OF APRIL 2012/20TH CHAITHRA 1934
WP(C).No. 5316 of 2012 (L)
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PETITIONER(S):
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M/S.KERALA STEEL ASSOCIATE,
MAMANGALAM, COCHIN-25,
REPRESENTED BY ITS SOLE PROPRIETOR,
NOOR MUHAMMAD NOOR SHAH.
BY SRI.GEORGE THOMAS MEVADA (SR.)
ADV.SRI.MANU KURUVILLA
SRI.AMAL GEORGE MEVADA
RESPONDENT(S):
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1. M/S.BHARAT PETROLEUM CORPORATION LTD.
(KOCHI REFINERY), AMBALAMUGAL, PIN-682 302.
2. M/S. E-PROCUREMENT TECHNOLOGIES LTD.
A-201 & 208, WALL STREET, II,
NEAR GUJARAT COLLEGE, ELLISBRIDGE,
AHAMEDABAD-380006, GUJARAT.
3. DY. GENERAL MANAGER (P&CS),
M/S. BHARAT PETROLEUM CORPORATION LTD.
(KOCHI REFINERY) AMBALAMUGAL-682 302.
4. CHIEF MANAGER(P& CS),
M/S BHARAT PETROLEUM CORPORATION LTD.
(KOCHI REFINERY) AMBALAMUGAL-682 302.
5. M/S. HEYDAY,
PULLEPPADY ROAD, KOCHI-18.
R1 TO R4 BY ADV. SRI.P.M.MOHAMMED SHIRAZ
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.P.GOPINATH
SRI.P.BENNY THOMAS
SRI.K.JOHN MATHAI
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 09-04-2012, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
sts
S. Siri Jagan, J.
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W.P(C) No. 5316 of 2012
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Dated this, the 9th day of April, 2012.
J U D G M E N T
The learned counsel for the petitioner submits that the writ petition is not pressed. Accordingly, the writ petition is dismissed as not pressed.
Sd/- S. Siri Jagan, Judge. Tds/ [True copy] P.S to Judge.