Section 51(1)(a) in The Kerala Panchayat Buildings Rules, 2011

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State of Kerala - Subsection

Section 51(1)(a) in The Kerala Panchayat Buildings Rules, 2011

(a)at the rate of one lift for every 2500 sq.metres of the total floor area or part there of in excess of the first 4000 sq.metres;

(or)